CRLA/54/2025
2025 Latest Caselaw 2628 UK

Uttarakhand High Court

CRLA/54/2025 on 20 August, 2025

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                                 CRLA No.54 of 2025
                                 Hon'ble G. Narendar, C.J.

Hon'ble Subhash Upadhyay, J.

Mr. D.S. Mehta, learned counsel for the appellant.

2. Mr. J.S. Virk, learned Deputy Advocate General with Mr. Rakesh Joshi, Brief Holder for the State.

3. Heard.

4. Criminal appeal is dismissed.

5. Detailed judgment/order to follow.

(Subhash Upadhyay,J.) (G. Narendar, C.J.) 20.08.2025 20.08.2025 R/SS