WPMS/132/2012
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Uttarakhand High Court

WPMS/132/2012 on 20 August, 2025

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                              WPMS No.132 of 2012

                              Hon'ble Ashish Naithani, J.

Mr. Aditya Singh, learned counsel for the Petitioners.

2. Ms. Mamta Bisht, learned DAG with Mr. Yogesh Tiwari, learned Addl. CSC, for the State of Uttarakhand.

3. Mr. Anil Kumar Joshi, learned counsel for the Respondent Nos.6 and 7.

4. Mr. Ashish Joshi, learned counsel for the Respondent.

5. Arguments heard.

6. Judgment reserved.

(Ashish Naithani, J.) 20.08.2025 Nitesh/