Citation : 2025 Latest Caselaw 2554 UK
Judgement Date : 18 August, 2025
Office Notes, reports,
orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
C482 No.1878 of 2023
With
C482 No.264 of 2024
Hon'ble Pankaj Purohit, J.
Mr. Arvind Vashistha, learned Senior Advocate assisted by Mr. Hemant Singh Mahra, learned counsel holding brief of Mr. Vaibhav Singh Chauhan, learned counsel for the applicants.
2. Mr. B.C. Joshi, learned AGA for the State.
3. Mr. Lalit Sharma, learned counsel for respondent no.2.
4. Arguments heard.
5. Judgment reserved.
(Pankaj Purohit, J.) 18.08.2025 AK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!