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C482/1878/2023
2025 Latest Caselaw 2553 UK

Citation : 2025 Latest Caselaw 2553 UK
Judgement Date : 18 August, 2025

Uttarakhand High Court

C482/1878/2023 on 18 August, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
             Office Notes, reports,
                   orders or
SL.             proceedings or
      Date                                                         COURT'S OR JUDGES'S ORDERS
No              directions and
              Registrar's order
               with Signatures

                                      C482 No.1878 of 2023
                                      With
                                      C482 No.264 of 2024
                                      Hon'ble Pankaj Purohit, J.

Mr. Arvind Vashistha, learned Senior Advocate assisted by Mr. Hemant Singh Mahra, learned counsel holding brief of Mr. Vaibhav Singh Chauhan, learned counsel for the applicants.

2. Mr. B.C. Joshi, learned AGA for the State.

3. Mr. Lalit Sharma, learned counsel for respondent no.2.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 18.08.2025 AK

 
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