BA1/912/2025
2025 Latest Caselaw 1957 UK

Uttarakhand High Court

BA1/912/2025 on 14 August, 2025

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

             Office Notes, reports,
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                                      BA1 No. 912 of 2025

                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Lalit Sharma and Ms. Suraiya Naaz, learned counsel for the applicant.

2. Mr. G.S. Sandhu, learned Additional Advocate General with Mr. Deepak Bhardwaj, learned Brief Holder for the State.

3. Mrs. Prabha Naithani, learned counsel for the complainant.

4. Argument heard at length but could not be dictated due to paucity of time, therefore, the matter is posted on 21.08.2025 for dictation of judgment.

(Rakesh Thapliyal, J.) 14.08.2025 PR