WPCRL/1127/2024
2025 Latest Caselaw 1935 UK

Uttarakhand High Court

WPCRL/1127/2024 on 13 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  WPCRL No.1127 of 2024
                                  Hon'ble Pankaj Purohit, J.

Mr. Aadil Singh Bopari, Ms. Prakruthi Jain and Mr. Gaurav Kandpal, Advocates for the petitioner.

2. Mr. S.S. Chauhan, D.A.G. with Mr. Vikash Uniyal, B.H. for the State.

3. Ms. Sadaf Gaur, Advocate for the complainant.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 13.08.2025 SK