CRLR/946/2024
2025 Latest Caselaw 1828 UK

Uttarakhand High Court

CRLR/946/2024 on 7 August, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

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                                  CRLR No.946 of 2024
                                  Hon'ble Pankaj Purohit, J.

Mr. Sandeep Kothari, Advocate for the revisionist.

2. Mr. S.S. Chauhan, D.A.G. with Mr. Vikash Uniyal, B.H. for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 07.08.2025 SK