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WPMS/2341/2025
2025 Latest Caselaw 1822 UK

Citation : 2025 Latest Caselaw 1822 UK
Judgement Date : 7 August, 2025

Uttarakhand High Court

WPMS/2341/2025 on 7 August, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                                                                                                                                                  2025:UHC:6948
              Office Notes,
                 reports,
                orders or
SL.          proceedings or
      Date                                                                                                            COURT'S OR JUDGE'S ORDERS
No.          directions and
               Registrar's
               order with
               Signatures
                              WPMS 2341/2025
                              Hon'ble Manoj Kumar Tiwari, J.

Mr. Priyanshu Gairola, Advocate, for the petitioner.

(2) Petitioner's suit for injunction and recovery of possession, filed in the year 2004, was decreed by the Trial Court in 2017. First appeal against the said judgment and decree was dismissed by the Appellate Court on 25.9.2023. Petitioner has put the decree, passed by the Trial Court as affirmed by the Appellate Court, to execution and his Execution Case No. 58 of 2023 is pending before Additional Civil Judge (Sr. Div.)-II, Dehradun. By means of this writ petition, petitioner has sought a direction to the executing court to expedite execution proceedings.

(3) Having regard to the fact that the suit was filed in 2004 and execution case was filed in 2023, writ petition is disposed of with a request to court concerned to make endeavour to conclude the execution proceedings within six months from the date of production of certified copy of this order.

(Manoj Kumar Tiwari, J.)

7.8.2025 Pr

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

PRABODH KUMAR UTTARAKHAND, 2.5.4.20=3a082a00a95aff911a9559743af8f21c50602ff6eae4e61af3aeab198d46 2503, postalCode=263001, st=UTTARAKHAND, serialNumber=0DC111E8D8CA66E16B940EFDF806ACCC1AB588052DF6FCA58 C67F3C91957BE53, cn=PRABODH KUMAR Date: 2025.08.07 17:43:03 +05'30' 2025:UHC:6948

 
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