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SPA/172/2025
2025 Latest Caselaw 1783 UK

Citation : 2025 Latest Caselaw 1783 UK
Judgement Date : 6 August, 2025

Uttarakhand High Court

SPA/172/2025 on 6 August, 2025

Author: Manoj Kumar Tiwari
Bench: Manoj Kumar Tiwari
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  SPA No.172 of 2025
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Subhash Upadhyay, J.

Mr. Jagdish Bisht, Standing Counsel for the State.

2. Mr. Rajesh Sharma, Advocate with Ms. Neeti Rana, Advocate for the respondent.

3. Learned State Counsel is directed to bring on record the judgment rendered in SPA No.940 of 2018.

4. List on 12.08.2025.

(Subhash Upadhyay, J.) (Manoj Kumar Tiwari, J.) 06.08.2025 06.08.2025

Rajni

 
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