CRLA/138/2025
2025 Latest Caselaw 3904 UK

Uttarakhand High Court

CRLA/138/2025 on 28 April, 2025

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                         COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                   Signatures

                                      CRLA No.138 of 2025
                                      H on'ble G. N a re nda r , C.J.

H on'ble Alok M a hr a , J.

Mr. Siddhartha Bankoti, learned legal aid counsel for the appellant.

2. Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

3. Registry is directed to furnish translated copy of the impugned judgment, free of cost, to the learned legal aid counsel for the appellant within four weeks.

4. List this case on 05.06.2025.

( Alok M a hr a , J.) ( G. N a r e nda r , C.J.) 28.04.2025 28.04.2025 BS