WPSB/103/2025
2025 Latest Caselaw 3845 UK

Uttarakhand High Court

WPSB/103/2025 on 23 April, 2025

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
        Date        or directions                    COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                     order with
                     Signatures
      23.04.2025                     WPSB No. 103 of 2025

                                     Hon'ble G. Narendar, C.J.

Hon'ble Alok Mahra, J.

Mr. V.K. Kaparuwan, learned counsel for the petitioner.

2. Mr. S.S. Chaudhary, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Alok Mahra, J) (G. Narendar, CJ) 23.04.2025 23.04.2025

NISHANT