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C482/1458/2022
2025 Latest Caselaw 3519 UK

Citation : 2025 Latest Caselaw 3519 UK
Judgement Date : 3 April, 2025

Uttarakhand High Court

C482/1458/2022 on 3 April, 2025

Author: Pankaj Purohit
Bench: Pankaj Purohit
                      Of f ice N ot e s,
                    re port s, or de rs
                                                                                                                                                2025:UHC:2492
                    or proce e din gs
SL. N o.   Da t e     or dire ct ion s                                                               COURT'S OR JU DGE'S ORDERS
                    a n d Re gist ra r's
                        orde r w it h
                       Sign a t u re s


                                           C482 No.1458 of 2022
                                           Hon'ble Pankaj Purohit, J.

Mr. G.C. Lakhchaura, learned counsel for the applicant.

2. Mr. S.C. Dumka, learned AGA along with Ms. Sweta Dobhal, learned B.H. present for the State.

3. Learned Counsel for the applicant has supplied to the Court a copy of order dated 25.07.2024 passed by the Court of Judicial Magistrate, District U.S. Nagar in Crl. Complaint Case No.648 of 2021 (Pradeep Kr. V. Sanjeev Kr. And others) which is the subject matter of present petition. By the said order, the Court, on the basis of compromise reached between the parties outside the Court, has decided the aforesaid matter. Judgment and order dated 25.07.2024 is taken on record.

4. In view of aforesaid order, learned Counsel for the applicant submits that nothing more survives in this petition and the same may be dismissed as infructuous.

5. Recording the aforesaid submission, present C482 application is dismissed as having become infructuous.

(Pankaj Purohit, J.) 03.04.2025 R.Dang

DN: c=IN, o=HIGH COURT OF UTTARAKHAND, ou=HIGH COURT OF

RAJEEV DANG UTTARAKHAND, 2.5.4.20=963da6fc6df8dbb91944e0c58b9ed259ec3d800f419a1199f15a3961c8 ca2957, postalCode=263001, st=UTTARAKHAND, serialNumber=63F6E663A1DD44892EED6B81F043D778B37D74D2DB7200F2D ABC7ABCC1CA358D, cn=RAJEEV DANG Date: 2025.04.03 16:12:50 +05'30'

 
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