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SPA/114/2022
2024 Latest Caselaw 2148 UK

Citation : 2024 Latest Caselaw 2148 UK
Judgement Date : 18 September, 2024

Uttarakhand High Court

SPA/114/2022 on 18 September, 2024

                                                  2024:UHC:6746-DB



IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

        HON'BLE THE CHIEF JUSTICE MS RITU BAHRI
                               AND
        HON'BLE JUSTICE SHRI ALOK KUMAR VERMA
                    18th SEPTEMBER, 2024
             SPECIAL APPEAL NO.114 OF 2022
   Anant Ram Semwal                              ...... Appellant

                               Vs.

   State of Uttarakhand and others               ......Respondents

   Counsel for the Appellant          : Mr. Siddhartha Sah,
                                        Advocate.
   Counsel for the State              : Mr. P.C. Bisht, Standing
                                        Counsel.



Judgment: (per Ms. Ritu Bahri, C.J.)

             Learned   counsel       for   the   appellant   seeks
   permission to withdraw the present appeal.
   2.        Permission is granted.
   3.        The special appeal is dismissed as withdrawn.




                                     ____________________
                                          RITU BAHRI, C.J.

___________________ ALOK KUMAR VERMA, J.

Dt:. 18.09.2024. Shiv/Pant

 
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