3Rd September vs Smt. Rakhi
2024 Latest Caselaw 1989 UK

Uttarakhand High Court

3Rd September vs Smt. Rakhi on 3 September, 2024

                                                    2024:UHC:6335-DB




   IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL


           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                               AND
              HON'BLE MR. JUSTICE RAKESH THAPLIYAL



                   FIRST APPEAL NO. 112 OF 2021



                        3RD SEPTEMBER, 2024


Shishu Pal                                  ......             Appellant


Versus


Smt. Rakhi                                  ......         Respondents




Counsel for the appellant        :   Mr. Nalin Saun, learned counsel

Counsel for the respondents      :   Mr. Neeraj Garg, learned counsel




The Court made the following:


JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Counsel for the appellant states that he wish to

withdraw the present appeal.

2024:UHC:6335-DB

- 2 -

2) In view of the above statement, the present first

appeal stands dismissed as withdrawn.

3) Pending application(s) if any, also stands

disposed of.

_______________ RITU BAHRI, C.J.

_________________ RAKESH THAPLIYAL, J.

Dt: 3RD SEPTEMBER, 2024 Negi

HIMA

NSHU ae20d13aaf116e73351fdaf6878 326386908a7f90d5757, postalCode=263001, st=UTTARAKHAND, serialNumber=75BD9D0FB7F4

NEGI A80990FC51A722A6BC552D47 0EB4FD2F88DDF7C18DB2A152 4A4D, cn=HIMANSHU NEGI Date: 2024.09.06 10:38:09 +05'30'