Unknown vs Smt. Vijaya
2024 Latest Caselaw 910 UK

Uttarakhand High Court

Unknown vs Smt. Vijaya on 9 May, 2024

        IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL
           HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                             AND
             HON'BLE SRI JUSTICE RAKESH THAPLIYAL
                              09TH MAY, 2024
          APPEAL FROM ORDER No. 93 OF 2023

Shri Balbeer Singh.
                                                                ...Appellant
                                     Versus
Smt. Vijaya.
                                                             ...Respondent

Counsel for the appellant.            :   Mr. Pranav Singh, learned counsel
                                          holding brief of Mr. Ankur Sharma,
                                          learned counsel.

Counsel for the respondent.           :   Mr. Shashikant   Shandilya,   learned
                                          counsel.

JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

Counsel appearing for the appellant seeks

permission to withdraw the present Appeal.

2. Permission is granted. Accordingly, the

present Appeal is dismissed as withdrawn.

3. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

__________________ RAKESH THAPLIYAL, J.

Dt: 09th May, 2024 Rahul