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WPSB/266/2021
2024 Latest Caselaw 89 UK

Citation : 2024 Latest Caselaw 89 UK
Judgement Date : 16 February, 2024

Uttarakhand High Court

WPSB/266/2021 on 16 February, 2024

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal, Pankaj Purohit

SL.          Office Notes,
No.   Date      reports,
               orders or                 COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                              WPSB No.266 of 2021
                              Hon'ble Rakesh Thapliyal, J.

Hon'ble Pankaj Purohit, J.

1. Mr. Rajendra Dobhal, learned Senior Advocated assisted by Mr. Aditya Pratap Singh, learned counsel for the petitioner.

2. Mr. Shobhit Saharia, learned counsel for the High Court of Uttarakhand.

3. Mr. Shobhit Saharia, learned counsel for the respondent, submits that Mr. Rajendra Dobhal, learned Senior Counsel, has relied upon a judgment rendered by this Court in the case of WPSB No. 499 of 2023, "Dhananjay Chaturvedi versus High Court of Uttarakhand" and to verify as to whether the issue, as raised in this writ petition, is covered by that judgment or not, he wants some time to get instruction(s) in the matter.

4. On the request of Mr. Shobhit Saharia, put up this matter on 23.02.2024

(Pankaj Purohit, J.) (Rakesh Thapliyal, J.) 16.02.2024 R.Bisht

 
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