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Petitioners vs State Of Uttarakhand And Others
2024 Latest Caselaw 37 UK

Citation : 2024 Latest Caselaw 37 UK
Judgement Date : 12 February, 2024

Uttarakhand High Court

Petitioners vs State Of Uttarakhand And Others on 12 February, 2024

     IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL
            HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                              AND
            HON'BLE SRI JUSTICE MANOJ KUMAR TIWARI

                        12TH FEBRUARY, 2024

         WRIT PETITION (CRL) No. 132 OF 2024

Smt. Sonam and another.
                                                                ...Petitioners

                                     Versus

State of Uttarakhand and others.
                                                             ...Respondents

Counsel for the petitioners.           :   Mr. Sachin Kumar Sharma, learned
                                           counsel.

Counsel for respondent nos. 1 & 2.     :   Mr. J.S. Virk, learned Deputy Advocate
                                           General for State of Uttarakhand.

JUDGMENT :

(per Ms. Ritu Bahri, C.J.)

In this case, as per the High School

Examination Certificate-2017 (Annexure No. 2), the date

of birth of Sonam (petitioner no. 1) is 10.03.2002.

Vikas Kumar's (petitioner no. 2) High School

Examination Certificate-2014, at Page No. 16, shows

that the date of birth of Vikas Kumar is 15.05.1998.

They have given their respective affidavits, and the

certificate of marriage is annexed as Annexure No. 1.

2. Notice of motion.

3. Mr. J.S. Virk, learned Deputy Advocate

General for the State of Uttarakhand accepts notice on

behalf of respondent nos. 1 & 2.

4. Keeping in view the above facts, this Writ

Petition is disposed of, giving direction to respondent-

authorities to give protection to the petitioners, in case

they approach them.

5. Let certified copy of this order be provided to

learned counsel for the parties, as per Rules, today

itself.

6. Pending application(s), if any, also stand

disposed of accordingly.

______________ RITU BAHRI, C.J.

_____________________ MANOJ KUMAR TIWARI, J.

Dt: 12th February, 2024 Rahul

 
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