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C482/156/2024
2024 Latest Caselaw 111 UK

Citation : 2024 Latest Caselaw 111 UK
Judgement Date : 20 February, 2024

Uttarakhand High Court

C482/156/2024 on 20 February, 2024

Author: Rakesh Thapliyal

Bench: Rakesh Thapliyal

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                              COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures


                                      C 482 No. 156 of 2024
                                      Hon'ble Rakesh Thapliyal, J.

1. Mr. Vinod Sharma, learned counsel for the applicant.

2. Mr. J.S. Virk, learned Deputy Advocate General with Mr. Saurabh Pandey and Mr. Deepak Bhardwaj, learned Brief Holders for the State.

3. On the joint request of the learned counsel for the parties, list on 05.03.2024.

4. In the meantime, learned counsel for the applicant shall supply the copy of the judgments in reference to the powers of High Courts under Section 482 Cr.P.C. to learned State Counsel by tomorrow.

(Rakesh Thapliyal, J.) 20.02.2024 SKS

 
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