Deepti Joshi vs Sumit Mandoliya & Others
2024 Latest Caselaw 726 UK

Uttarakhand High Court

Deepti Joshi vs Sumit Mandoliya & Others on 18 April, 2024

   IN THE HIGH COURT OF UTTARAKHAND
                AT NAINITAL


            HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                AND
               HON'BLE MR. JUSTICE RAKESH THAPLIYAL


               APPEAL FROM ORDER NO. 149 OF 2023



                            18TH APRIL, 2024

Deepti Joshi                                 ......            Appellant

Versus

Sumit Mandoliya & others                    ......             Respondents

Counsel for the appellant        :   Mr. Bhuwan Bhatt, learned counsel

Counsel for the respondents      :   Ms. Rajni Rangwal, learned counsel
                                     holding brief of Mr. Pawan Mishra,
                                     learned counsel


The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Counsel for both the parties state that the

appellant as well as the respondent are staying together,

as such, this appeal has become infructuous.

2) The Appeal is, accordingly, dismissed as

infructuous.

_______________ RITU BAHRI, C.J.

________________ RAKESH THAPLIYAL, J.

       TH
Dt: 18      APRIL, 2024
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