Smt. Anu vs Pradeep
2024 Latest Caselaw 631 UK

Uttarakhand High Court

Smt. Anu vs Pradeep on 8 April, 2024

       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

          HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                              AND
            HON'BLE MR. JUSTICE ALOK KUMAR VERMA


                   FIRST APPEAL NO. 88 OF 2022

                            08TH APRIL, 2024


Smt. Anu                                     ......            Appellant

Versus

Pradeep                                      ......            Respondent


Counsel for the appellant        :   Mr.   Pankaj      Semwal,    learned
                                     counsel holding brief of Mr.
                                     Parikshit Saini, learned counsel

Counsel for the respondent       :   Mr. Rajveer Singh, learned counsel



The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Counsel for the appellant seeks leave to

withdraw the present appeal.

2) The First Appeal is, accordingly, dismissed as

withdrawn.

_______________ RITU BAHRI, C.J.

_________________ ALOK KUMAR VERMA, J.

Dt: 08TH APRIL, 2024 Negi