AO/89/2024
2024 Latest Caselaw 614 UK

Uttarakhand High Court

AO/89/2024 on 4 April, 2024

             IN THE HIGH COURT OF UTTARAKHAND
                                  AT NAINITAL
                    HON'BLE THE CHIEF JUSTICE MS. RITU BAHRI
                                          AND
                      HON'BLE SRI JUSTICE RAKESH THAPLIYAL

                    APPEAL FROM ORDER NO. 89 OF 2024
                              04TH APRIL, 2024
Baljeet Singh                                                    .....Appellant.
                                       Versus

Kamaljeet Kaur                                                   ....Respondent.

Counsel for the Appellant                  :       Mr.   Mohd.    Umar,   learned
                                                   counsel.

The Court made the following:

JUDGMENT:

(per Hon'ble The Chief Justice Ms. Ritu Bahri)

Learned counsel for the appellant wants to

withdraw the present appeal.

2. The present AO is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(RITU BAHRI, C.J.)

(RAKESH THAPLIYAL, J.) Dated: 04th April, 2024 NISHANT