WPSS/1798/2023
2023 Latest Caselaw 2875 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                  COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPSS 1798/2023
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. D.S. Patni, Senior Advocate, assisted by Mr. Dharmendra Barthwal, Advocate for the petitioner.

Mr. P.C. Bisht, Additional CSC, for the State.

(2) It is contended that the impugned suspension order, passed against the petitioner, is in teeth of the judgment dated 10.4.2023, passed by this Court in Writ Petition No. 509 of 2023 (S/S).

(3) Learned State Counsel prays for and is granted four weeks' time for filing counter affidavit. List on 31.10.2023.

(4) The effect of the impugned suspension order shall remain stayed till the next date of listing.

(Manoj Kumar Tiwari, J.) 26.9.2023 Pr