CRLR/639/2023
2023 Latest Caselaw 2822 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                      COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      21.09.2023                        CRLR No.639 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Proposed Revision has been filed against the judgment dated 21.07.2023, passed by learned Judge, Family Court, Haridwar in Original Suit No.99 of 2019, by which, learned Judge has directed the revisionist to pay Rs.11,000/- per month to respondent no.2- for her maintenance.

2. Heard Mr. Himanshu Pal, learned counsel for revisionist and Mr. Akshay Latwal, learned Brief Holder for State.

3. Issue notice to respondent no.2.

4. Steps to be taken within 48 hrs, as prayed.

5. List on 30.10.2023.

(Alok Kumar Verma, J.) 21.09.2023

Neha