C482/413/2015
2023 Latest Caselaw 2736 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                    COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
             with Signatures
                                 C482 No.413 of 2015
                                 Hon'ble Pankaj Purohit, J.

Mr. V.B.S. Negi and Mr. Shakti Swarup Nigam, learned Senior Advocates assisted by Mr. Amar Murti Shukla, learned counsel for the applicant.

2. Mr. K.S. Rawal, learned A.G.A. for the State.

3. Mr. Manav Sharma, learned counsel for the private respondent, through V.C.

4. Arguments heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 18.09.2023 AK