Citation : 2023 Latest Caselaw 2695 UK
Judgement Date : 13 September, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
WPSB No. 416 of 2023
Hon'ble Manoj Kumar Tiwari, J.
Hon'ble Pankaj Purohit, J.
(1) Mr. A.K. Sharma, learned counsel for the petitioner.
(2) Mr. S.S. Chaudhary, learned Brief Holder for the State of Uttarakhand.
(3) Mr. Ashish Joshi, learned counsel for respondent no. 2.
(4) Mr. Ramji Srivastava, learned counsel for respondent no. 3.
(5) It is reported that in an identical issue, coordinate Bench has concluded hearing and judgment has been reserved, which is likely to be pronounced within a day or two.
(6) In such view of the matter, list this case on 21.09.2023.
(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 13.09.2023
Aswal
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