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ABA/975/2023
2023 Latest Caselaw 3306 UK

Citation : 2023 Latest Caselaw 3306 UK
Judgement Date : 31 October, 2023

Uttarakhand High Court
ABA/975/2023 on 31 October, 2023
             Office Notes,
SL.   Date      reports,
No.            orders or              COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             ABA No. 975 of 2023
                             Hon'ble Rakesh Thapliyal, J.

1. Mr. Vipul Sharma, learned counsel for the applicants.

2. Mr. Amit Bhatt, learned Dy. Advocate General with Mr. Virendra Rawat, learned Brief Holder for the State.

3. On the next date, Mr. G.S. Sandhu, learned Government Advocate shall appear in the matter and address the Court in the light of the judgment rendered by Full Bench of this Court and judgment passed by Hon'ble Supreme Court in the case of Susheela Aggarwal & ors. vs. State (NCT of Delhi) & anr., (2020) 5 SCC 1.

4. Put up this matter on 06.11.2023, immediately after fresh cases.

(Rakesh Thapliyal, J.) 31.10.2023 Parul

 
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