WPMB/3/2023
2023 Latest Caselaw 3271 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      20.10.2023                     WPMB No. 03 of 2023
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Rakesh Thapliyal, J.

1. The judgment has been pronounced. The record of the respondents may be kept in a sealed cover. In case the respondents require the record for any purpose, they may obtain a copy thereof. The record shall be preserved, in case the CBI wishes to examine the same.

                                          (Rakesh Thapliyal, J.)      (Vipin Sanghi, C.J.)
                                              20.10.2023                 20.10.2023
                                     Rahul