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CRJA/128/2023
2023 Latest Caselaw 3247 UK

Citation : 2023 Latest Caselaw 3247 UK
Judgement Date : 19 October, 2023

Uttarakhand High Court
CRJA/128/2023 on 19 October, 2023
               Office Notes, reports,
SL.          orders or proceedings or
      Date   directions and Registrar's
                                                                 COURT'S OR JUDGES'S ORDERS
No
               order with Signatures


                                          CRJA No.128 of 2023
                                          Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. R.K. Joshi, learned B.H. for the State.

2. This appeal has been received from the office of Superintendent, Central Jail Sitarganj, District U.S. Nagar. By the judgment dated 31.08.2023 passed by learned Second Addl. Sessions Judge, Rudrapur, U.S. Nagar in S.T. No.249 of 2018, appellant has been convicted and sentenced as under: -

                                           S.      Conviction   Sentence         Fine         Sentence in-lieu
                                           No.                                                of fine
                                           1.      395/397      Seven years'     Rs.5,000/-   Six     months'
                                                   IPC          R.I.                          additional
                                                                                              imprisonment
                                           2.      396 IPC      Imprisonment     Rs.5,000/-   Six     months'
                                                                for life                      additional
                                                                                              imprisonment

The aforesaid sentences were directed to run concurrently.

3. As per the office report, the appeal is within time.

4. Admit.

5. Lower Court Records be summoned.

6. List on 12.02.2024.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 19.10.2023 R.Dang

 
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