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WPMS/1630/2010
2023 Latest Caselaw 3218 UK

Citation : 2023 Latest Caselaw 3218 UK
Judgement Date : 18 October, 2023

Uttarakhand High Court
WPMS/1630/2010 on 18 October, 2023
                      Office Notes,
                   reports, orders or
SL.                  proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                    Registrar's order
                    with Signatures
      18.10.2023                        WPMS No. 1630 of 2010
                                        Hon'ble Sharad Kumar Sharma, J.

Mr. D.K. Bankoti, Advocate, holding brief of Mr. Sandeep Adhikari, Advocate, for the petitioner.

Mr. Devesh Ghildiyal, Brief Holder, for the State.

This writ petition was decided by this Court vide judgment dated 28.08.2023. The learned counsel for the petitioner has sought a correction with regard to the description of the leased property, which, in para 1 (in 13th line) of the said judgment, has mentioned as 'plot no. 27'. The same is being sought to be corrected as 'plot Nos. 23 & 24'.

The Correction Application (MCC/9647/2023) would stand disposed of.

The correction made by today's order would be treated as part of the judgment dated 28.08.2023.

(Sharad Kumar Sharma, J.) 18.10.2023 Mahinder/

 
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