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WPSS/9621/2000
2023 Latest Caselaw 3172 UK

Citation : 2023 Latest Caselaw 3172 UK
Judgement Date : 16 October, 2023

Uttarakhand High Court
WPSS/9621/2000 on 16 October, 2023
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                  COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 WPSS 9621/2000
                                 Hon'ble Manoj Kumar Tiwari, J.

Mr. B.S. Negi, Advocate, for the petitioners.

Mr. P.S. Bisht, Additional CSC, for the State.

(2) Learned Counsel for the petitioner placed reliance upon a judgment rendered by coordinate Bench of this Court in Writ Petition (S/S) No. 775 of 2001 and prayed that present writ petition be decided in terms of the said judgment, as the facts are identical. (3) Learned State Counsel submits that he needs some time to go through the matter and also to seek instructions. At his request, list on 18.10.2023 as the first case on the board.

(Manoj Kumar Tiwari, J.) 16.10.2023 Pr

 
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