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WPMS/2096/2023
2023 Latest Caselaw 3171 UK

Citation : 2023 Latest Caselaw 3171 UK
Judgement Date : 16 October, 2023

Uttarakhand High Court
WPMS/2096/2023 on 16 October, 2023
                     Office Notes,
                    reports, orders
SL.                 or proceedings
         Date                                              COURT'S OR JUDGES'S ORDERS
No                 or directions and
                   Registrar's order
                    with Signatures
      16.10.2023                       WPMS No. 2096 of 2023
                                       Hon'ble Rakesh Thapliyal, J.

1. Mr. M.C. Pant, learned counsel appears for the petitioner and Mr. M.S. Bisht, learned Brief Holder appears for the State.

2. Put-up this matter, along with the connected matters, on 31st October, 2023 under the heading 'For Dictation of Judgment'.

(Rakesh Thapliyal, J)

16.10.2023 Rathour

 
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