WPMB/3/2023
2023 Latest Caselaw 3153 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                       COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      13.10.2023                     WPMB No. 03 of 2023
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Rakesh Thapliyal, J.

1. Mr. Shobhit Saharia, learned counsel for the petitioner.

2. Mr. C.S. Rawat, learned Chief Standing Counsel assisted by Mr. J.C. Pande and Mr. Gajendra Tripatni, learned Standing Counsels for the State of Uttarakhand/ respondent Nos. 1 to 4.

3. Mr. A.S. Rawat, learned Senior Counsel assisted by Mr. Vikas Bahuguna, learned counsel for respondent No. 5.

4. Arguments heard.

5. Judgment reserved.

6. The synopsis filed by Mr. Saharia on behalf of the petitioner, Mr. C.S. Rawat, learned Chief Standing Counsel on behalf of the State, as well as on behalf of respondent no. 5 are taken on record.

                                          (Rakesh Thapliyal, J.)         (Vipin Sanghi, C.J.)
                                              13.10.2023                    13.10.2023
                                     Rahul