CRLR/748/2023
2023 Latest Caselaw 3126 UK

                    Office Notes,
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SL.
         Date       or directions                 COURT'S OR JUDGES'S ORDERS
No
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      12.10.2023                     CRLR No. 748 of 2023
                                     Hon'ble Alok Kumar Verma, J.

An Application under Section 12 of the Protection of Women from Domestic Violence Act, 2005 was filed by respondent no. 2- applicant. The said application was partially

of 2022) was filed by respondent no. 2- applicant. The said Appeal was allowed. Learned Ist Additional Sessions Judge, Haldwani, District Nainital vide judgment dated 07.07.2023 has directed the revisionists to pay Rs. 2,000/- per month to respondent no. 2 for her maintenance.

2. Heard Mr. Deep Chandra Joshi, learned counsel for the revisionists and Mrs. Manisha Rana Singh, learned A.G.A. for the State.

3. List along with CRLR No. 747 of 2023.

(Alok Kumar Verma, J.) 12.10.2023

Shiksha