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SPA/346/2023
2023 Latest Caselaw 3088 UK

Citation : 2023 Latest Caselaw 3088 UK
Judgement Date : 11 October, 2023

Uttarakhand High Court
SPA/346/2023 on 11 October, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      11.10.2023                        SPA No. 346 of 2023

                                        Hon'ble Vipin Sanghi, C.J.
                                        Hon'ble Rakesh Thapliyal, J.

1. Mr. Sandeep Tiwari, learned counsel for the appellant.

2. Mr. Ashish Joshi, learned counsel for respondent No. 1.

3. Mr. J.C. Pande, learned Standing Counsel for the State.

4. For the reasons stated, this Court

does not find any merit in the present

appeal. Therefore, the same is hereby

dismissed.

5. Detailed judgment to follow.

(Rakesh Thapliyal, J.) (Vipin Sanghi, C.J.) 11.10.2023 11.10.2023

Negi

 
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