Citation : 2023 Latest Caselaw 3087 UK
Judgement Date : 11 October, 2023
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
FA No.31 of 2022
Hon'ble Vivek Bharti Sharma, J.
Present Mr. V.K. Kaparuwan, counsel for the appellant.
2. Present Mr. I.P. Kohli, Standing Counsel for the State.
3. Present Mr. D. Barthwal, counsel for respondent no.1.
4. Present Mr. Anil Kumar Joshi, counsel for respondent nos.2 to 4.
5. Counsel for the respondent no.1 would submit that there are several other appeals which are filed against the common judgment and order passed in different references and the present one be also posted for the same date on which the other appeals are listed for hearing.
6. Put up on 24.11.2023, at the request of counsel for the respondents.
(Vivek Bharti Sharma, J.) 11.10.2023 BS
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