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SPLA/256/2023
2023 Latest Caselaw 3038 UK

Citation : 2023 Latest Caselaw 3038 UK
Judgement Date : 9 October, 2023

Uttarakhand High Court
SPLA/256/2023 on 9 October, 2023
               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                       COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 Delay Condonation Application (IA No. 1 of 2023)
                                 In
                                 SPLA No. 256 of 2023
                                 with
                                 GA No. 95 of 2023
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. J.S. Virk, Deputy Advocate General for the State/appellant.

2. The State has filed this application seeking special leave to appeal against the judgment and order dated 23.02.2023 passed by 5th Additional Sessions Judge, Haridwar in Sessions Trial No. 81 of 2015, whereby respondents have been acquitted for the charges of offences under Sections 302, 201 and 120B/34 IPC.

3. As per office report, there is 133 days' delay in filing the special leave to appeal.

4. Issue notices to respondents on delay condonation application as well as application seeking leave to appeal, returnable within four weeks.

5. Steps to be taken within one week.

6. List on 26.12.2023.

(Pankaj Purohit, J.) (Manoj KumarTiwari, J.) 09.10.2023 Navin

 
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