Citation : 2023 Latest Caselaw 3034 UK
Judgement Date : 9 October, 2023
Office Notes,
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No Date or directions COURT'S OR JUDGES'S ORDERS
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WPSS No. 1419 of 2007
Hon'ble Manoj Kumar Tiwari, J.
Mr. C.D. Bahuguna, Senior Advocate, assisted by Mr. Ravindra S. Rawat, Advocate for the petitioner.
2. Mr. Puran Singh Bisht, Additional Chief Standing Counsel for the State of Uttarakhand.
3. Learned Senior Counsel appearing for petitioner submits that a similar controversy with identical facts has been decided by coordinate Bench vide judgment dated 20.11.2022 rendered in WPSS No. 1416 of 2009.
4. Learned State Counsel seeks time to get instructions on the said aspect of the matter.
5. At the request of learned State Counsel, list on 12.10.2023.
(Manoj Kumar Tiwari, J.) 09.10.2023 Navin
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