Citation : 2023 Latest Caselaw 3000 UK
Judgement Date : 6 October, 2023
Office Notes,
reports, orders
or proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and Registrar's
order with
Signatures
06.10.2023 CRLR No. 718 of 2023
Hon'ble Alok Kumar Verma, J.
Present Proposed Revision has been filed against the judgment dated 08.08.2023, passed by learned Judge, Family Court, Kashipur, District Udham Singh Nagar in Miscellaneous Criminal Case No. 272 of 2019, by which, Application, filed by the revisionist-applicant under Section 125 of the Code of Criminal Procedure, 1973, has been dismissed.
2. Heard Mrs. Pushpa Joshi, learned Senior Advocate (through video conferencing) assisted by Mrs. Chetna Latwal, learned counsel for the revisionist and Mr. K.S. Bora, learned Deputy Advocate General for the State.
3. Issue notice to respondent no. 2.
4. Steps to be taken within a week.
5. List on 28.11.2023.
(Alok Kumar Verma, J.) 06.10.2023
Shiksha
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