CRLA/284/2015
2023 Latest Caselaw 2976 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No. 284 of 2015
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

Mr. Arvind Vashistha, learned Senior Advocate for the respondent.

2. Mr. J.S. Virk, Deputy Advocate General for the State of Uttarakhand.

3. Learned Senior Counsel appearing for the appellant assures the Court that he will supply copy of memo of appeal with impugned judgment to learned State Counsel, within 24 hours.

4. Learned State Counsel shall get instructions in terms of order dated 05.06.2023, within four days.

5. List on 12.10.2023.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 05.10.2023 Navin