CLR/164/2023
2023 Latest Caselaw 3397 UK

                Office Notes,
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                                  CLR No. 164 of 2023
                                  Hon'ble Pankaj Purohit, J.

Mr. Narendra Bali, learned counsel for the revisionist.

2. As prayed by learned counsel for the revisionist, put up on 08.11.2023 as fresh enabling him to find out as to whether the revision against the judgment and order dated 15.09.2023, by which the application under Section 5 of the Limitation Act for condoning the delay for filing the regular First Appeal against the judgment and order dated 02.02.2021 was rejected, is maintainable or not.

(Pankaj Purohit, J.) 07.11.2023 PN