CRLA/775/2023
2023 Latest Caselaw 3395 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                         COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.775 of 2023
                                  With
                                  IA No.1/2023 (Bail Application)
                                  Hon'ble Manoj Kumar Tiwari, ACJ.
                                  Hon'ble Pankaj Purohit, J.

Mr. D.S. Mehta, learned counsel for the appellant.

2. Mr. Rakesh Joshi, learned B.H. for the State.

3. This is an appeal under Section 374 Cr.P.C. against the judgment and order dated 18/20.09.2023, passed by Special Judge (NDPS Act)/2nd Additional Sessions Judge, Nainital, whereby appellant has been sentenced as under:- S. Conviction Sentence Fine Sentence in-

                                   No.                                              lieu of fine
                                   1.     8/20  of     Eleven       Rs.1,10,000/-   Seven
                                          NDPS Act     Years R.I.                   months
                                                                                    additional
                                                                                    imprisonment

4. As per office report, appeal is within time.

5. Admit the appeal.

6. LCR be summoned.

7. List this case on 13.02.2024.

8. In the meantime, objections to the bail application be filed.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, ACJ.) 07.11.2023 AK/SK