AO/471/2023
2023 Latest Caselaw 3330 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No.471 of 2023
                                  Hon'ble Vivek Bharti Sharma, J.

Mr. V.K. Kaparuwan, Advocate for the appellant.

2. Heard.

3. Issue notice to the respondent through ordinary process and registered post as well as by Email and WhatsApp, if available.

4. Steps to be taken within two weeks.

5. List on 01.03.2024.

6. Till the next date of listing, the effect and operation of the impugned judgment and order dated 06.08.2022 shall remain stayed. (Stay Application IA No.2/2023 is disposed of).

(Vivek Bharti Sharma, J.) 02.11.2023 Rajni