C482/3/2016
2023 Latest Caselaw 1504 UK

Citation : 2023 Latest Caselaw 1504 UK
Judgement Date : 26 May, 2023

Uttarakhand High Court

C482/3/2016 on 26 May, 2023

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  C482 No.3 of 2016
                                  Hon'ble Pankaj Purohit, J.

Mr. Devang Dobhal, learned counsel for the applicant.

2. Mr. K.S. Rawal, learned A.G.A. for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 26.05.2023 AK

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