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WPSS/388/2010
2023 Latest Caselaw 1468 UK

Citation : 2023 Latest Caselaw 1468 UK
Judgement Date : 23 May, 2023

Uttarakhand High Court
WPSS/388/2010 on 23 May, 2023
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                            COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      23.05.2023                        WPSS No. 388 of 2010
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. D.S. Patni, learned Senior Advocate assisted by Mr. Siddhant Manral, learned counsel for the petitioner, Mr. G.S. Negi, learned Additional Chief Standing Counsel for the State and Mr. Aditya Singh, learned counsel for respondent no. 5.

2. Mr. D.S. Patni, Advocate has relied upon a judgment dated 26.07.2013 of the Hon'ble Supreme Court in Special Leave to Appeal (Civil) (CC 10604 of 2013), "State of U.P. and Another vs. Rajiv Kumar Srivastava and Another ".

3. List on 05.06.2023 under the same head.

4. Meanwhile, case law, if any, may be produced by State.

(Alok Kumar Verma, J.) 23.05.2023 Shiksha

 
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