AO/399/2011
2023 Latest Caselaw 1375 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      17.05.2023                        AO No. 483 of 2011
                                        With
                                        AO No. 399 of 2011
                                        Hon'ble Alok Kumar Verma, J.

Heard Ms. Abhilasha Tomar, learned counsel holding brief of Mr. Sandeep Kothari, learned counsel for the appellants and Mr. Bhupendra Singh Bisht, learned counsel holding brief of Mr. Nagesh Agarwal, learned counsel for the respondents.

2. Impugned judgment was passed by me as Motor Accident Claims Tribunal/District Judge, Tehri Garhwal.

3. List before appropriate Bench.

(Alok Kumar Verma, J.) 17.05.2023 Shiksha