WPMS/2175/2022
2023 Latest Caselaw 1352 UK

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                                  WPMS No.2175 of 2022
                                  Hon'ble Ravindra Maithani, J.

Mr. Devadatt Kamat, Senior Advocate assisted by Mr. Vikas Bahuguna, Advocate for the petitioner.

Mr. S.N. Babulkar, Advocate General with Mr. C.S. Rawat, Chief Standing Counsel with Mr. Ghanshyam Joshi, Brief Holder for the State.

Arguments heard, Judgment reserved.

(Ravindra Maithani J.) 16.05.2023 RV