CRLA/38/2023
2023 Latest Caselaw 1205 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  IA No. 1 of 2023
                                  In
                                  CRLA No. 38 of 2023
                                  With
                                  CRJA No. 24 of 2023
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Mani Kumar and Mr. Ravi Shankar Kandpal, Advocates, for the appellant.

Mrs. Mamta Joshi, Brief Holder, for the State of Uttarakhand.

Criminal Appeal No. 38 of 2023, has been preferred as against the judgment dated 16th November, 2022. As against the said impugned judgement, Criminal Jail Appeal too has been preferred by the counsel provided by the High Court Legal Service Authority.

The respective counsels would complete their instructions, in which, Appeals the counsel would appear on behalf of the appellant on the next date fixed.

Put up these Appeals in the next week.

(Sharad Kumar Sharma, J.) Dated 01.05.2023 Shiv