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SPA/351/2022
2023 Latest Caselaw 816 UK

Citation : 2023 Latest Caselaw 816 UK
Judgement Date : 24 March, 2023

Uttarakhand High Court
SPA/351/2022 on 24 March, 2023
                   Office Notes,
                      reports,
                     orders or
                   proceedings
SL.
        Date       or directions                          COURT'S OR JUDGES'S ORDERS
No
                        and
                    Registrar's
                    order with
                    Signatures
      24.03.2023
                                   MCC No. 7 of 2023
                                   In
                                   SPA No. 351 of 2022
                                   Hon'ble Vipin Sanghi, C.J.
                                   Hon'ble Alok Kumar Verma, J.

Mr. Sachin and Mr. B.S. Koranga, learned counsel for the applicant.

Mr. S.S. Chauhan, learned Deputy Advocate General for the State of Uttarakhand.

Mr. Sandeep Kothari, learned counsel for respondent No. 3.

We are not inclined to recall our judgment dated 13.03.2023. Accordingly, the Recall Application is dismissed.




                                             (Alok Kumar Verma, J)          (Vipin Sanghi, CJ)

                                               24.03.2023                    24.03.2023
                                   Rathour
   

 
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