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WPMS/691/2023
2023 Latest Caselaw 658 UK

Citation : 2023 Latest Caselaw 658 UK
Judgement Date : 16 March, 2023

Uttarakhand High Court
WPMS/691/2023 on 16 March, 2023
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      16.03.2023                     WPMS No.691 of 2023
                                     Hon'ble Vipin Sanghi, C.J.
                                            Mr. Tapan        Singh,    learned     counsel    for   the
                                     petitioner.

                                           Issue notice to the respondent, by all permitted

modes, including electronically, returnable by 06.07.2023.

Steps to be taken within a week.

List on 06.07.2023.

Stay Application (IA No.01 of 2023)

By this application, the petitioner seeks stay of the effect and operation of the judgment dated 06.01.2023, whereby the Electricity Consumer Grievance Redressal Forum (Haridwar Zone) has directed the petitioner to provide fresh electricity connection to the respondent.

I am not inclined to stay the said direction, as electricity is a fundamental necessity in today's time.

I direct the petitioner to provide fresh electricity connection to the respondent, without prejudice to his rights and contentions, without any delay.

(Vipin Sanghi, C.J.) 16.03.2023

NISHANT

 
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