CLCON/111/2022
2023 Latest Caselaw 614 UK

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                                  CLCON No.111 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Ravi Sehgal, Advocate for the petitioner.

Mr. Mukesh Singh Rawat, Advocate, holding brief of Mr. Ajay Veer Pundir, Advocate for the respondent.

Since the judgment rendered by Division Bench of this Court has been stayed by Hon'ble Supreme Court in SLP

(c) No.12142 of 2022, therefore, this contempt petition is adjourned sine die, with liberty to petitioner's counsel to make mention as & when the said SLP is decided.

(Manoj Kumar Tiwari, J.) 13.03.2023 Arpan